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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(1)The package or container containing the plant material shall bear the name and registration number of the nurseryman alongwith his seal and shall be distinctly labeled to designate the kind and variety sold.