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State of Himachal Pradesh - Section

Section 14 in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

14. Packages and their labelling.

(1)The package or container containing the plant material shall bear the name and registration number of the nurseryman alongwith his seal and shall be distinctly labeled to designate the kind and variety sold.
(2)In case the package or container contains plants of more than one kind or variety, each individual plant shall be labeled.
(3)The name of rootstock and scion shall be mentioned on the label.