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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Manipur - Subsection

Section 1(4)(b) in The Manipur University Act, 1980

(b)The State Government of Manipur may make provisions for the transfer of employees from the Jawaharlal Nehru University Centre of Post-Graduate Studies, Imphal to the Manipur University ; and