Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Assam - Subsection Section 45(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (1)No domestic building shall be constructed unless sanitary type latrine is provided for the use of the persons inhabiting the building.
