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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in Orissa Secretariat Private Secretaries Service Rules, 1997

(1)There shall be constituted a Board for selection of Personal Assistants and [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] for promotion to the post of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.], and [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] respectively with the following members, namely:-
(a) Secretary to Government, Home Department .. Chairman
(b) Secretary to Government, Finance Department .. Member
(c) Special Secretary to Government General AdministrationDepartment .. Member