Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)The Commission in accordance with Section 87 of the Act may establish from such date as it may specify by notification a Committee known as the State Advisory Committee.