Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Goa - Subsection Section 124(1) in The Goa, Daman And Diu Land Revenue Code, 1968 (1)The form and contents of the notice of demand and the Officers by whom notices shall be issued shall be such as may be prescribed.
