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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(1)The applications received for allotment shall be entered in a register maintained in Form-V. The applications shall be scrutinized and placed before the appropriate committee.