Section 80(1)(d) in The Central Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(1)(d) in The Central Motor Vehicles Rules, 1989

(d)the original registering authority in whose records the registration of the vehicle is recorded, if the transfer is effected in the jurisdiction of another registering authority,

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Union of India - Subsection

Section 80(1)(d) in The Central Motor Vehicles Rules, 1989