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[Cites 0, Cited by 0] [Section 198(1)] [Section 198] [Entire Act]

State of Andhra Pradesh - Subsection

Section 198(1)(vi) in Andhra Pradesh Panchayat Raj Act, 1994

(vi)[] [Renumbered by Section 6(iii) of Act. No. 37 of 2001.] donations and contributions from the [Mandal Praja Parishads] [Substituted 'Mandal Parishads' by Act No. 41 of 2006, dated 23.9.2006.], or from the public in any form;