Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 75C in The M.P. Nagarpalika Nirvachan Niyam, 1994

75C. Notice of poll and time schedule therefor.

- In accordance with the time schedule published by the Election Commission, the District Election Officer shall by notice in Form 25 :-
(i)specify the date and time of polling;
(ii)specify the place, date and time of counting of votes.