Himachal Pradesh High Court
Nic vs . Debo & Ors A/W Connected Matter on 23 June, 2023
Author: Virender Singh
Bench: Virender Singh
NIC Vs. Debo & ors a/w connected matter .
FAOs No. 26 and 27 of 2013 FAO No. 26 of 2013 23.6.2023 Present: Dr. Lalit Kumar Sharma, Advocate, for the appellant.
Mr. Praveen Chauhan, Advocate, for respondents No. 1 to 4.
Mr. Ashok Kumar Verma, Advocate, for respondent No. 5.
r FAO No. 27 of 2013 Dr.Lalit Kumar Sharma, Advocate, for the appellant.
Mr. Praveen Chauhan, Advocate, for respondents No 1 and 2.
Mr. Ashok Kumar Verma, Advocate, for respondent No. 3.
Before proceeding further, cancellation report of FIR No. 9 of 2010, dated 15.5.2010, registered with Police Station, Udaipur, District Lahaul & Spiti be called for the next date of hearing.
List on 28.7.2023.
(Virender Singh) Judge June 23, 2023 (kalpana) ::: Downloaded on - 26/06/2023 20:31:31 :::CIS