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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(9) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(9)A register in Form XII shall be maintained by the Superintendent for recording the visits of parents or guardians of the inmates of the home. Cases of refusal to permit visits shall be recorded in this register with reasons.