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Madhya Pradesh High Court

Pollution Control Board vs M/S Khatian Chemicals And Fertilisers ... on 1 December, 2020

Author: Virender Singh

Bench: Virender Singh

1 MCRC-29494-2020 The High Court Of Madhya Pradesh MCRC-29494-2020 (POLLUTION CONTROL BOARD Vs M/S KHATIAN CHEMICALS AND FERTILISERS PVT LTS AND OTHERS) 4 Indore, Dated : 01-12-2020 Heard through Video Conferencing. Shri Pradyumna Kibe, learned counsel for the Petitioner. The defects have not been cured. Further two weeks time is granted to cure the defects.

List thereafter.

(VIRENDER SINGH) JUDGE Sourabh Digitally signed by SOURABH YADAV Date: 2020.12.02 13:53:12 +05'30'