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Union of India - Section

Section 1 in The Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973

1. Short title and commencement.-

(1)This Act may be called the Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973. (2) It shall come into force at once.