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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(xi) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(xi)attempting to commit or, as the case may be, abetting the commission of all or any of the acts specified in the foregoing clauses, or