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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(j) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(j)"Provisional Pension" means the pension referred to in Rule 6.5 of Orissa Civil Services (Pension) Rules, 1992;