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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(ii)The percentage of candidates to be admitted in each Methodology (subject) in the University /Government/Private Institutions shall not exceed the limit prescribed by the Universities/ Government from time to time. The percentage of admissions into the four Methodologies shall be as follows: