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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(2)(x) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(x)Property Register containing details of the properties, assets and liabilities under custodianship of Water Users' Association eg. Building, roads, irrigation channels, drainage system, structures gates and tree in Form-XX;