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Bombay High Court

Rashtriya Chemicals And Fertilizers ... vs Chief Executive Officer, Sra And 14 Ors on 20 March, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (WRIT PETITION) NO. 90 OF 2018
                       In
           WRIT PETITION 741 OF 2014

 Rashtriya Chemicals And Fertilizers Ltd.                 ....Petitioner
             V/S
 Chief Executive Officer, Sra And 14 Ors.              ....Respondent

WITH WRIT PETITION NO. 741 OF 2014 M/s. Rashtriya Chemicals & Fertilizers Ltd. ....Petitioner V/S Chief Executive Officer, Sra And 11 Ors. ....Respondent Mr. Anoshak Daver along with Mr. Rushabh Sheth and Ms. Nidhi Boriya i/by MS Bodhanwalla And Co, Advocate for the Petitioner Mr. Jagdish G. Reddy (Aradwad), Advocate for the Respondent No.1 Mr. Milind More, Addl. Government Pleader, state, Advocate for the Respondents Ms. Kritika Joshi i/by M/s. Divekar Bhagwat & Co, Advocate for the Respondent Nos. 4 to 6, 8, 10 and 12 Dr. Milind Sathe, Senior counsel along with Mr. Harish Pandya, Mr. Sairam Subramanian, V. Shaji i/by M/s. Khaitan and Company, Advocate for the Respndent Nos.13 and 15 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 20th March, 2019 Page 1/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 05:09:32 ::: P.C. :

Stand Over to 10th April, 2019 at 3 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 05:09:32 :::