Himachal Pradesh High Court
Tek Chand And Another vs . on 12 October, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Tek Chand and another Vs. Kimtu Devi and others alongwith .
connected matter OSA No. 1 of 2023 & CMP(M) No. 1213 of 2023 OSA No.1 of 2023 12.10.2023 Present: Ms. Ritta Goswami, Sr. Advocate with Ms. Komal of Chaudhary, Advocate, for the appellants.
None for respondent No.1.
rt Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals with Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for respondents No.2 to 4.
CMP(M) No. 1213 of 2023Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals with Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals, for the applicants/appellants.
OSA No.1 of 2023List on 28.11.2023.
CMP(M) No. 1213 of 2023Subject to steps being taken within one week, notice be issued to the respondents returnable for 28.11.2023.
( M.S. Ramachandra Rao )
Chief Justice
12th October, 2023 (Jyotsna Rewal Dua)
(priti) Judge
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