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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(25) in The Central Silk Board Silkworm Seed Regulations, 2010

(25)The seed sold by the seed producer shall be authenticated with stamping including name of the grainage, lot number, variety or kind of silkworm seed, quantity, date of laying and probable date of hatching.