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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(3)A candidate who has failed but secured 60% (sixty percent.) or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination:Provided that any exemption obtained by such candidate in the paper prior to the appointed date in the higher level departmental examination under the old rules shall be deemed to have been obtained by him in the corresponding papers as specified under these rules in column 2 of Appendix E.