Section 20 in Punjab Registration of Births and Deaths Rules, 2004

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State of Punjab - Section

Section 20 in Punjab Registration of Births and Deaths Rules, 2004

20. Duration of pregnancy (in weeks) : _____________________________

(Columns to be filled are over. Now put signature at left) :To be filled by the Registrar

Name	Code No.	Registration No.:
		Registration Date :
District :		Date of Birth :
Tehsil :		Sex 1. Male 2. Female
Town/Village :		Place of Birth :
		1. Hospital/Institution
		2. House
Registration Unit :

Name and Signature of the Registrar.Note - In the case of illegitimate birth the ward "illegitimate" should be entered in the remarks columns and no person's name should be entered as that of the father, unless there is a joint request of the mother and the person acknowledging himself to be father of the child.Form No. 2(See rules 5, 12 and 17)Death ReportLegal Information

| This Part To be added To the Death RegisterTo be filled by the Information|

This part to be added to the Death RegisterTo be filled by the informant

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State of Punjab - Section

Section 20 in Punjab Registration of Births and Deaths Rules, 2004

20. Duration of pregnancy (in weeks) : _____________________________