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State of Madhya Pradesh - Section

Section 42B in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

42B. Allowances to members of the Board.

- The members of the Board other than ex-officio member shall be paid from the Madhya Pradesh State Marketing Development Fund such sitting fees and allowances for attending its meetings and for attending to any other work as may be fixed by the State Government from time to time.