Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(4)(b) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(b)Scheduled entitlement from Open Access for the consumer shall be load equivalent to 4 MW.