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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(7)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(a)That the charges shall be framed and communicated to the employee by the Complaints Committee (instead of the competent authority) under sub-regulation (3) thereof; and