Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 59 in Tamil Nadu Co-operative Societies Rules, 1988 59. Constitution of the board of scheduled co-operative societies. - The board of every scheduled co-operative society shall be constituted in the manner specified in Schedule II.
