Himachal Pradesh High Court
Birbal Ram vs . State Of Hp & Ors on 10 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Birbal Ram Vs. State of HP & ors .
CWP No. 7996 of 2022 10.4.2023 Present: Mr. Rocky, Advocate vice Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondentÂState.
Learned Additional Advocate General has explained the circumstances under which the order dated 27.3.2023 could not be complied with.
By way of sheer indulgence and last opportunity, a week's further time is granted to the respondents to file reply, failing which the erring official(s)/officer(s) shall remain present before this Court, alongwith relevant records.
List on 17.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 10, 2023 (kalpana) ::: Downloaded on - 10/04/2023 20:52:16 :::CIS