Section 23(2)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 23(2)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iii)one member to be nominated by the Vice-Chancellor by rotation in the manner specified by the Statutes from amongst the members of each Board of Studies for the subjects comprised in the Faculty other than the Chairpersons and the Heads of University Departments and

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State of Gujarat - Subsection

Section 23(2)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003