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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(2)All words, phrases and expressions used in these rules but not defined shall, unless the context otherwise requires, have the same meaning as have been respectively assigned to them in the Act.