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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1)(b) in The Orissa Wheat Control Order, 1987

(b)enter, inspect or break open and search any place or premises, vehicle or vessels in which he has reason to believe that any contravention of the provisions of this order or of the conditions of any licence issued thereunder has been is being or is about to be committed;