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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(8) in Tamil Nadu Co-operative Societies Rules, 1988

(8)No travelling allowance shall be paid by any society, other than an Apex society, to the members of the society or members of the board including the President and Vice-President or paid employees for journey connected with study tour, conference, seminar and such other matters to places outside the State, unless prior permission of the Registrar has been obtained for undertaking such journey.