Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(d) in The U.P. Cold Storage Order, 1972 (d)"hirer" means a person who hires on payment of the prescribed charges spaces in a cold storage for storing agricultural produce and enters into a contract or agreement with the licensee for the purpose;
