Section 6(3)(ii) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3)(ii) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(ii)Transit passes shall be in triplicate and bound in books which shall be obtainable from the Divisional Forest Officer. Each book shall bear an identifying number and the passes in each book shall be numbered serially.

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State of Uttar Pradesh - Subsection

Section 6(3)(ii) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978