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[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(11)(c) in M.P. Farmers' Organisation Rules, 1999

(c)If any member wishes to have access to any of the records relating to works to be taken up, he may do so on payment of the fee as fixed by the Farmers' Organisation.