Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(iii) in Bihar Vigilance Investigation Cadre Rules, 2012

(iii)All rules/acts applicable to government servants shall be applied to them provided that the changes to be made in future by the Government with respect to the pay scales of different posts of police cadre shall be applied accordingly to the equivalent posts of this cadre mentioned in these rules.