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State of Bihar - Section

Section 17 in Bihar Vigilance Investigation Cadre Rules, 2012

17. Control over works related to establishment.

- (i) Appointment, Promotion, posting, transfer, confirmation, maintenance of seniority list of the members of this cadre and all the works related to establishment shall be under the control of appointing authority.
(ii)The transfer/posting/deputation upto the level of police Inspector between Vigilance Investigation Bureau and Special Vigilance Unit shall be made at the level of Bureau and Special Vigilance Unit.
The transfer/posting/deputation of Deputy Superintendent of police and Superintendent of police category shall be made by the Vigilance Department.
(iii)All rules/acts applicable to government servants shall be applied to them provided that the changes to be made in future by the Government with respect to the pay scales of different posts of police cadre shall be applied accordingly to the equivalent posts of this cadre mentioned in these rules.
(iv)The department may, make regulations to carry out the provisions as per necessity.