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State of Odisha - Section

Section 26 in The Orissa Pharmacists (Special Examination) Rules, 1962

26.

Candidates will be required to sign their names then directed to do so under the order of the Presiding Officer. They are to comply with any reasonable request made by the Presiding Officer, his representatives or the invigilators to facilitate the conduct of the examination in conformity with the spirit of the prescribed rules and standing orders.