Himachal Pradesh High Court
Dr. Suman Rao vs . State Of H.P. And Others on 24 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Dr. Suman Rao Vs. State of H.P. and others Cr.MMO No.608 of 2022 24.05.2023 Present: Mr. Shrawan Dogra, Sr. Advocate, with M/s Manish Sharma, Harsh Kalta and Tejasvi Dogra, Advocates, for the petitioner.
M/s Jitender Sharma, Tejasvi Sharma, Baldev Negi, Pushpender Jaswal, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for the respondentÂState.
In this case, arguments were heard and judgment was reserved on 16.03.2023. As during the course of dictation of the judgment certain clarifications were required by the Court, therefore, the matter has been listed today.
The clarifications have been sought out from the learned counsel for the parties. Judgment reserved.
(Ajay Mohan Goel) Judge May 24, 2023 (Rishi ::: Downloaded on - 24/05/2023 20:35:27 :::CIS