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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(a) in The M.P. Boiler Operation Engineers' Rules, 1968

(a)a written examination comprising of one paper on mathematics, one paper on applied mechanics and one paper on boilers and heat engines set with reference to the syllabus prescribed in Rule 38;