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State of Punjab - Section

Section 2 in The Punjab Cattle Fairs (Regulation) Rules, 1968

2. Definitions.

- In these rules, unless the context otherwise requires, -
(a)'certificate writer' means a person engaged by the Fair Officer, for the duration of a fair, for performing such functions as are assigned to the certificate writer under the provisions of these rules;
(b)'Form' means a form appended to these rules;
(c)'Act' means the Punjab Cattle Fairs (Regulation) Act, 1967.
(d)[ 'yellow card holder' means a person whose annual income does not exceed three thousand and six hundred rupees and who has been issued yellow card by the State Government or by an Officer authorised by it in this behalf on the basis of such income.] [Added vide Punjab Government Notification No. G.S.R 56/P.A. 6/68/S. 22/Amd. (6)/84. dated 28.5.1984.]