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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

Chota Nagpur Division - Subsection

Section 98(2)(a) in Chota Nagpur Tenancy Act, 1908

(a)fifteen years from the date of the certificate of the final publication of a record-of-rights, when such publication was made after the commencement of this Act, or