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Himachal Pradesh High Court

Deepak Gupta vs . State Of H.P & Ors. on 22 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Deepak Gupta vs. State of H.P & Ors.

CWP No.856/2018

A 22.3.2022 Present: Mr. G.C. Gupta, Sr. Advocate with Ms. Meera Devi, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhbir Singh Thakur, Mr. Bhupinder Thakur, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Counter affidavit to the compliance affidavit stands filed. Confronted with this, learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit.

List on 5th April, 2022.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd March, 2022 (CS) ::: Downloaded on - 23/03/2022 20:11:42 :::CIS