Himachal Pradesh High Court
Uttam Chand vs . Mehar Chand on 21 June, 2023
Author: Virender Singh
Bench: Virender Singh
RSA No. 271 of 2022 21.06.2023 Present: Mr. Janmajai Chauhan, Advocate vice Mr. Sunil Mohan Goel, Advocate for the appellant.
Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate for respondents No. 1 to 4.
Ms. Kavita Kajal, Advocate vice Mr. Atharv Sharma, Advocate for respondent No.14(c).
Respondents No. 5, 6, 7 to 9, 11, 12, 14(a), 14(b) and 15 to 20 already ex-parte vide order dated 13.09.2022.
Let notice for the service of respondents No. 10 and 13 be issued, returnable for 2nd August, 2023. Steps be taken within a period of one week from today.
June 21, 2023 ( Virender Singh )
(naveen) Judge
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