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[Cites 0, Cited by 0] [Section 268(2)] [Section 268] [Entire Act]

State of Andhra Pradesh - Subsection

Section 268(2)(xxiii) in Andhra Pradesh Panchayat Raj Act, 1994

(xxiii)as to the accounts to be kept by owners, occupiers and farmer, private markets and the audit and inspection of such accounts;