Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(f) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010 (f)"Calendar Year" means the period commencing from the 1st day of January of the year and ending with the 31st day of December of such year;