Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Bihar - Section

Section 25 in Bihar Agricultural University Act, 2010

25. Education.

(1)Subject to provisions of this Act, Education in the University shall include Bachelor's, Master's and Doctoral degree programmes and short-term diploma/certificate courses etc. in the disciplines of Agriculture and allied sciences as prescribed.
(2)The Educational programmes would maintain congruence with the State and National policies.
(3)The University shall put in place initiatives for e-learning, distributed/distance education, ICT-enabled knowledge sharing etc.
(4)Programmes of Agricultural Education should aim at producing competent and skilled graduates and post-graduates.