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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(f) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(f)Inspection of maps, plans and sections by any person authorized by it or by Electrical Inspector or by any person on payment of specified fee;