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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(4) in Bihar Boilers Attendants' Rules, 1948

(4)Incomplete applications are liable to be rejected.Division IV - List of testimonials and statement of services(The testimonials to be numbered consecutively according to the number given in column 1 below)
Number of testimonials (if any) Date of each testimonial Name of person signing each testimonials Address and designation of factory or workshopwhere employed Number, type and heating surface of boilers Capacity in which employed
1 2 3 4 5 6
           
Service of applicant Initial of verifier Remarks
Commencement Date of termination Time employed in this service.
Year Month Days
7 8 9 10 11 12 13
             
Total service ... ... ... ... ... ... ... ... ... ... ... ... ...Time served for which certificates are produced ... ... ...Time served for which no certificates are produced ... ... ...Division V. - Certificate of CompetencyCertified that Mr. ....................... has been examined for a Certificate of Competency as Boiler Attendant of ...................... class at this day of ......... 19 ..............., and has/has not satisfied us of his fitness to hold a certificate of competency as a class Boiler Attendant. He has therefore passed/failed.Exchange CertificateCertified that Mr. .................. has produced before us at this ............... day of ......... 19 .............., a Certificate of Competency of the ............. class. We are of opinion that he should be granted a Certificate of Competency of the First/Second class in exchange.Certificate of ServiceCertified that Mr. .................. has produced before us at this ........... day of 19 ............ satisfactory testimonials covering the required period of service and we are of opinion that he should be granted a Certificate of Service of the First or Second class.Personal description of applicant.